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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(4)(a) in J&K State Haj Committee Rules, 2013

(a)be the ex officio Secretary' of the Committee and discharge all the duties and exercise all the powers specifically imposed or conferred on the Executive officer by or under the Act and these rules ;