Section 28(c) in Rajasthan Municipalities Act, 2009
(c)in Sections 125 and 127, for the expression "under this Act", the expression "under the Rajasthan Municipalities Act, 2009" and in Sections 134 and 136, for the expression "by or under this Act", the expression "by or under the Rajasthan Municipalities Act, 2009" were substituted, and
