Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act] NCT Delhi - Subsection Section 159(1)(a) in The New Delhi Municipal Council Act, 1994 (a)he shall give to the Chairperson fourteen days' notice of his intention to lay the necessary supply pipe; and