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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(4)(ii) in The Tamil Nadu Electricity Supply Code, 2004

(ii)The panel shall, upon receipt of such proposal or where the Commission has made a reference, forward the same to the STU for its consideration and written comments.