Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Supreme Court - Daily Orders

Garav Kumar Kaushal Kishore Gupta vs State Bank Of India on 20 April, 2018

Bench: Arun Mishra, Uday Umesh Lalit

     ITEM NO.65                                COURT NO.10                  SECTION III

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ……………/2018 (Diary No(s).11326/2018)

     (Arising out of impugned final judgment and order dated 03-07-2017
     in SCA No. 12287/2017 passed by the High Court Of Gujarat At
     Ahmedabad)

     GARAV KUMAR KAUSHAL KISHORE GUPTA                                      Petitioner(s)

                                                       VERSUS

     STATE BANK OF INDIA & ORS.                         Respondent(s)
     (With appln(s) for c/delay in filing SLP and exemption from filing
     c/c of the impugned judgment and permission to file additional
     documents)

     Date : 20-04-2018 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE ARUN MISHRA
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                   Mr. Rana Mukherjee,Sr.Adv.
                                         Mr. R.K.Bachchan,Adv.
                                         Mr. Nitin Kumar Thakur, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The learned counsel appearing for the Petitioner seeks permission to withdraw this Special Leave Petition to file review petition before the High Court. Permission is granted.

The Special Leave Petition is, accordingly, dismissed as withdrawn with the aforesaid liberty. Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.04.21 13:33:22 IST Reason:

                         (B.Parvathi)                                   (Jagdish Chander)
                         Court Master                                    Branch Officer