Supreme Court - Daily Orders
Garav Kumar Kaushal Kishore Gupta vs State Bank Of India on 20 April, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.65 COURT NO.10 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ……………/2018 (Diary No(s).11326/2018)
(Arising out of impugned final judgment and order dated 03-07-2017
in SCA No. 12287/2017 passed by the High Court Of Gujarat At
Ahmedabad)
GARAV KUMAR KAUSHAL KISHORE GUPTA Petitioner(s)
VERSUS
STATE BANK OF INDIA & ORS. Respondent(s)
(With appln(s) for c/delay in filing SLP and exemption from filing
c/c of the impugned judgment and permission to file additional
documents)
Date : 20-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Rana Mukherjee,Sr.Adv.
Mr. R.K.Bachchan,Adv.
Mr. Nitin Kumar Thakur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel appearing for the Petitioner seeks permission to withdraw this Special Leave Petition to file review petition before the High Court. Permission is granted.
The Special Leave Petition is, accordingly, dismissed as withdrawn with the aforesaid liberty. Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.04.21 13:33:22 IST Reason:
(B.Parvathi) (Jagdish Chander)
Court Master Branch Officer