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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3) in The Konkan Irrigation Development Corporation Act, 1997

(3)The conditions of appointment and service of the officers and servants and their scales of pay shall,-
(a)as regards the officers mentioned in sub-section (1), be such as may be prescribed, and
(b)as regards the officers and servants mentioned in sub-section (2), be such as may be laid down from time to time by regulations.