Supreme Court - Daily Orders
M/S Gemini Industries And Imaging Ltd. ... vs Deputy Commissioner Of Income Tax on 9 September, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
ITEM NO.40 COURT NO.6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 94/2014
(Arising out of impugned final judgment and order dated 22/06/2012
in TC No. 1267/2005 passed by the High Court of Madras)
M/S GEMINI INDUSTRIES & IMAGING LTD. Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
(with office report)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Gaurav Agrawal, Adv.
Ms. Rashmi Nandakumar, Adv.
Mr. Suhrith Parthasarathy, Adv.
Mrs. Sudha Gupta,Adv.
For Respondent(s) Mr. Ranjit Kumar, SG
Mr. Rupesh Kumar, Adv.
Mr. Vikramjit Banerjee, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter for final disposal on a non-miscellaneous day in the month of February, 2017.
(Neetu Khajuria) (Asha Soni) Court Master Court Master Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2016.09.10 11:20:25 IST Reason: