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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(4)(g) in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984

(g)The State Government in Colonisation Department reserves the right to reject any bid without assigning any reason.