Patna High Court - Orders
Md. Farrukh vs The State Of Bihar on 4 July, 2024
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9142 of 2022
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Md. Farrukh
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Abhinav Srivastava
For the Respondent/s : Mr.Kumar Alok (Sc7)
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
ORAL ORDER
3 04-07-2024On the prayer of learned counsel for the petitioner, re-notify this case on 16.07.2024.
(Nani Tagia, J) Amrendra/-
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