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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(3)A licence for wholesale or retail sale of methyl alcohol may be granted by the Collector on behalf of Government after suitable enquiries, only to person whose solvency and antecedents have not been doubtful.