93. Kind of applications to bear process fee in addition to the prescribed court fees.
- The following application shall bear in addition to the Court fee prescribed for such applications, the prescribed process fee [either in form of stamps or accompanied by e-payment receipt] [Inserted vide High Court Notification No.C.2002/93, dated 30.08.2016.] for service of rules or notice on the parties concerned:-(1)Application for fresh notice.(2)Application for appointment of a guardian ad litem or substitution of a next friend of a minor or lunatic.(3)Application for service as majors on parties shown as minors.
