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State of Jammu-Kashmir - Section

Section 52 in The Jammu and Kashmir Customs Act, 1958 (1901 A.D.)

52. Power to frame rules for grant of rewards for detection of offences.

- The Government may frame rules for the grant of rewards by the Inspector General of Customs and Excise to Customs and Excise Officers or other persons who have been instrumental to the detection or punishment of offences against this Act.