Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 176] [Entire Act] Union of India - Section Section 12 in The Negotiable Instruments Act, 1881 12. “Foreign instrument.”— Any such instrument not so drawn, made or made payable shall be deemed to be a foreign instrument.
