Supreme Court - Daily Orders
Shantanu Garg And Others vs R.K. Arora Chairman, Supertech Ltd And ... on 16 December, 2016
Bench: Dipak Misra, Amitava Roy
ITEM NO.13 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 868/2016 In SLP(C) No. 28105/2014
SHANTANU GARG AND OTHERS Petitioner(s)
VERSUS
R.K. ARORA CHAIRMAN, SUPERTECH LTD AND OTHERS Respondent(s)
(with office report)
Date : 16/12/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Amit Kumar, AOR
Mr. Shaurya Sahay, Adv.
Mr. Arijit Mani Tripathi, Adv.
Mr. Prithvi Pal, Adv.
Mr. Rekha Bakshi, Adv.
For Respondent(s) Mr. Rajeev Dhawan, Sr. Adv.
Mr. Keshav Mohan, Adv.
Mr. Gaurav Kejriwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties.
Dr. Rajeev Dhawan, learned senior counsel along with Mr. Keshav Mohan, learned counsel appearing for the respondents submitted that the respondents are prepared to give the amount as directed by this court to the petitioners who are five in number within three weeks.
Let the matter be listed in the second week of January, 2017 exclusively for this purpose.
Signature Not VerifiedMr. Keshav Mohan, learned counsel assisting Dr. Rajeev Dhawan, learned senior counsel shall get the demand drafts drawn in the Digitally signed by GULSHAN KUMAR ARORA Date: 2016.12.17 12:55:31 IST name of the petitioners on that day.
Reason:
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master