Punjab-Haryana High Court
Municipal Corporation vs Davinder Singh And Ors on 21 April, 2014
Bench: Jasbir Singh, Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
LPA No. 1192 of 2010(O&M)
Date of decision:April 21, 2014
Municipal Corporation, Ludhiana ..... Appellant
Versus
Davinder Singh and ors. .... Respondents
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CORAM:HON'BLE MR. JUSTICE JASBIR SINGH
HON'BLE MR.JUSTICE HARINDER SINGH SIDHU
Present: None for the appellant.
None for respondents No. 1 to 7.
Mr. Gaurav Garg Dhuriwala, DAG, Punjab
.
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JASBIR SINGH, J.(Oral)
None was present on behalf of the appellant on the last date of hearing. The matter was adjourned to 10.04.2014. Thereafter, it was fixed for today. On second time, none came present on behalf of the appellant to assist this Court.
Dismissed for non-prosecution.
(JASBIR SINGH ) JUDGE ( HARINDER SINGH SIDHU ) JUDGE 21.04.2014 dinesh Kumar Dinesh 2014.04.23 15:17 I attest to the accuracy and integrity of this document High Court,Chandigarh