Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 425 in Rules under the United Provinces Excise Act, 1910

425. Consignment to be accompanied by pass and despatch account.

-Each consignment shall be accompanied by a pass and a despatch account in Form P. D. 26. The particulars noted on each cask shall correspond with the entries in the pass.