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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(5)(c) in Sikkim Urban and Regional Planning and Development Act, 1998

(c)Secretaries to the Government not exceeding eight in number in the departments dealing with Urban Development and Housing, Agriculture, Industries, Planning and Development, Education, Finance, Rural Development, Buildings, Public Health Engineering, Mines and Geology, Roads and Bridges and Tourism;