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Allahabad High Court

State Of U.P. vs Satya Prakash @ Nanhe @ Sat Kumar & 2 ... on 14 July, 2010

Bench: Abdul Mateen, Yogendra Kumar Sangal

Court No. - 25

Case :- U/S 378 CR.P.C. No. - 210 of 2007

Petitioner :- State Of U.P.
Respondent :- Satya Prakash @ Nanhe @ Sat Kumar & 2 Others
Petitioner Counsel :- Govt. Advocate

Hon'ble Abdul Mateen,J.

Hon'ble Yogendra Kumar Sangal,J.

Shri Rakesh Kumar Tripathi, Advocate, who has preferred a revision vide Criminal Revision No. 328 of 2007 against the judgment of acquittal of respondents in Session Trial No. 118 of 2003, is not present. The revision was admitted on 30.05.2007. Since the revision is connected, list this application along with said revision for hearing in due course.

Order Date :- 14.7.2010 Pradeep/-