Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Haryana - Subsection Section 28(vi) in The Punjab Agricultural Produce Markets Act, 1961 (vi)payment of interest on loans that may be raised for purposes of the market and the provisions of a sinking fund in respect of such loans ;
