Patna High Court - Orders
Bal Krishna Prasad vs The State Of Bihar & Ors on 5 August, 2015
Author: Sharan Singh
Bench: Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.18 of 2014
In
Civil Writ Jurisdiction Case No. 15427 of 2013
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Bal Krishna Prasad
.... .... Appellant/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Diwakar Sinha, Advocate
For the Respondent/s : Mr. Prabhat Kumar Singh, S.C.12
Mr. Sanjeev Kumar Singh, A.C. to S.C.12
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE )
4 05-08-2015Heard Mr. Diwakar Sinha, learned Counsel, appearing on behalf of the appellant, and Mr. Prabhat Kumar Singh, learned Standing Counsel No.-12, appearing on behalf of the State.
As has been sought for, on behalf of the parties concerned, this appeal is directed to be listed, for orders, on 10.08.2015.
(I.A. Ansari, ACJ) Sunil/- (Chakradhari Sharan Singh, J) U