Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(1) in The North Bengal University Act, 1981

(1)There shall be the following Councils for undergraduate studies:-
(i)the Council for undergraduate studies in Arts, Science, Commerce and Law;
(ii)the Council for undergraduate studies in Engineering and Technology;
(iii)the Council for undergraduate studies in Medicine [and Dentistry] [Words inserted by W.B. Act 8 of 1993.],