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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(i) in The U.P. Factories Rules, 1950

(i)The internal height of a workroom shall be not less than [14 feet measured from the floor level to the lowest part of the roof, and if the roof is of corrugated iron, which is neither covered with tiles nor has an inner ceiling or lining of heat-resisting material with an air space of at least four inches between it and the corrugated iron, the internal height shall be not less than 20 feet:] [Substituted by Labour (B) Department Notification No. 582 (LL)/XXXVI-B-32-LL-53, dated July 18, 1953]