Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10B] [Entire Act] Union of India - Subsection Section 10B(b) in Employees' State Insurance (General) Regulations, 1950 (b)The employer shall be responsible for the correctness of all the particulars and information required for and furnished on the employer's registration form.