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State of Jharkhand - Section

Section 240 in Bihar Education Code, 1961

240. Rustication.

- Rustication should rarely be employed and should not be imposed or less than three months. It may be regarded as alternative to corporal punishment in cases where the parents object to that punishment, or where that punishment is otherwise objectionable.(G.O. No. 1695-E, dated the 17th September, 1915.)