Bombay High Court
Sujata Malewar And Another vs State Of Mah. Thr. Ganeshpeth Ps, Nagpur ... on 4 October, 2023
Author: Vinay Joshi
Bench: Vinay Joshi
1 22-APL No.1070.2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APL) NO. 1070 OF 2023
Sujata Malewar and another
..VS..
State of Maharashtra through Ganeshpeth Police Station, Nagpur and others
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. A.S. Mardikar, Senior Advocate a/b. Mr. D.N. Mehta, Advocate
for applicants.
Mr. M.J. Khan, APP for respondent No.1/State.
Mr. Vishal Saxena, Advocate h/f. Mr. Yash Sawaitul, Advocate for
respondent Nos.2 and 3.
CORAM : VINAY JOSHI AND
VALMIKI SA MENEZES, JJ.
DATED : 04.10.2023 By consent, stand over to 16.10.2023 at 02.30 pm.
2. Interim order to continue till then.
(VALMIKI SA MENEZES, J.) (VINAY JOSHI, J.) Kirtak Signed by: Mr. B.J. Kirtak Designation: PA To Honourable Judge Date: 05/10/2023 11:00:02