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Bombay High Court

Sujata Malewar And Another vs State Of Mah. Thr. Ganeshpeth Ps, Nagpur ... on 4 October, 2023

Author: Vinay Joshi

Bench: Vinay Joshi

                                                                                                                    1                                  22-APL No.1070.2023


                                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          NAGPUR BENCH : NAGPUR

                                                  CRIMINAL APPLICATION (APL) NO. 1070 OF 2023

                                                   Sujata Malewar and another
                                                              ..VS..
                            State of Maharashtra through Ganeshpeth Police Station, Nagpur and others
                  -----------------------------------------------------------------------------------------------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                                                                        Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                  -----------------------------------------------------------------------------------------------------------------------------------------------------------------------------------
                                                                   Mr. A.S. Mardikar, Senior Advocate a/b. Mr. D.N. Mehta, Advocate
                                                                   for applicants.
                                                                   Mr. M.J. Khan, APP for respondent No.1/State.
                                                                   Mr. Vishal Saxena, Advocate h/f. Mr. Yash Sawaitul, Advocate for
                                                                   respondent Nos.2 and 3.


                                                                                 CORAM : VINAY JOSHI AND
                                                                                         VALMIKI SA MENEZES, JJ.

DATED : 04.10.2023 By consent, stand over to 16.10.2023 at 02.30 pm.

2. Interim order to continue till then.

(VALMIKI SA MENEZES, J.) (VINAY JOSHI, J.) Kirtak Signed by: Mr. B.J. Kirtak Designation: PA To Honourable Judge Date: 05/10/2023 11:00:02