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State of Jharkhand - Section

Section 71 in The Bihar Primary and Middle Education Rules, 1961

71. Approval of the Plan by the Director.

- The Annual Plan will relate to the academic year beginning from the first of January each year. The District Superintendent shall submit the Annual Plan in duplicate to the Director for approval by the end of September of the year preceding each academic year. The Director shall communicate his approval to the Plan after making such changes as he may consider necessary and return one copy of the Plan to the District Superintendent within two months of its receipt.