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State of Gujarat - Section

Section 27 in The Bombay Shops and Establishments Act, 1948

27. Theatres or other places, of public amusement or entertainment not to sell goods of the kind sold in shops after the closing hours of shops.

- After the hour fixed for the closing of shops under Section 11, no goods of the kind sold in a shop shall be sold in any theatre or other place of public amusement or entrainment except for consumption on premises.