Patna High Court - Orders
Dharmendra Singh @ Kallu Kahar vs The State Of Bihar on 2 November, 2023
Author: Harish Kumar
Bench: Harish Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No. 4749 of 2021
======================================================
Santosh Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4176 of 2020
======================================================
Sonu Kumar @ Sonu Kumar Chaurasiya
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4481 of 2020
======================================================
Nagendra Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4501 of 2020
======================================================
Sonu Kumar @ Sonu Kumar Chaurasiya
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4696 of 2020
======================================================
Sonu Kumar @ Sonu Kumar Chaurasiya
... ... Petitioner/s
Versus
The State of Bihar & Ors.
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
2/11
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5360 of 2020
======================================================
Rakesh Choubey
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5456 of 2020
======================================================
Deepak Kumar @ Deepak Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8429 of 2020
======================================================
Manjee Yadav
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8441 of 2020
======================================================
Lali Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10232 of 2020
======================================================
Sunil Sah
... ... Petitioner/s
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
3/11
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10321 of 2020
======================================================
Dharmendra Singh @ Kallu Kahar
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4390 of 2021
======================================================
Sunil Kumar Choudhary
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5774 of 2021
======================================================
Suman Devi
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6146 of 2021
======================================================
Sudhir Singh @ Sudhir Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8005 of 2021
======================================================
Raj Kumar Yadav
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
4/11
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11955 of 2021
======================================================
Vir Pratap Singh @ Veer Pratap Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13975 of 2021
======================================================
Pintu Kumar
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14010 of 2021
======================================================
Dharamvir Kumar Singh @ Dharamvir Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14139 of 2021
======================================================
Surendra Sharma
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14501 of 2021
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
5/11
======================================================
Ram Naresh Sharma
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14935 of 2021
======================================================
Ramesh Kumar Singh,
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15965 of 2021
======================================================
Uday Narayan Singh & Ors.
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16571 of 2021
======================================================
Anil Sah
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16968 of 2021
======================================================
Shyam Sunder Prasad
... ... Petitioner/s
Versus
The State of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
6/11
with
Civil Writ Jurisdiction Case No. 19033 of 2021
======================================================
Ritesh Kumar Patel
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19049 of 2021
======================================================
Ritesh Kumar Patel
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19477 of 2021
======================================================
Meera Devi
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19947 of 2021
======================================================
Rekha Devi
... ... Petitioner/s
Versus
The State of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20140 of 2021
======================================================
Satrudhan Prasad
... ... Petitioner/s
Versus
The State of Bihar & Ors.
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
7/11
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20441 of 2021
======================================================
Najrul Hasan
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 975 of 2022
======================================================
Surya Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1636 of 2022
======================================================
Manoj Kumar Upadhyay
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2649 of 2022
======================================================
Amrendra Kumar Singh @ Bittu Chandrabanshi
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9037 of 2022
======================================================
Suresh Singh @ Ram Suresh Singh
... ... Petitioner/s
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
8/11
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11854 of 2022
======================================================
Ritesh Kumar Patel
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12355 of 2022
======================================================
Umesh Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 4749 of 2021)
For the Petitioner/s : Mr. Rajani Kant Singh, Advocate
For the Respondent/s : Mr. Sarvesh Kumar Singh, AAG-13
Mr. Tej Pratap Singh, AC to AAG-13
Mr. Ravi Kumar, AC to AG-13
(In Civil Writ Jurisdiction Case No. 4176 of 2020)
For the Petitioner/s : Mr. Uma Shankar Singh, Advocate
For the Respondent/s : Mr. Awanish Nandan Sinha (GP-21)
Mr. Nilotpal Sharma, AC to GP-21
(In Civil Writ Jurisdiction Case No. 4481 of 2020)
For the Petitioner/s : Mr. Uma Shankar Singh, Advocate
Mr. Dheeraj Kumar, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Pratik Kumar, AC to GA-11
(In Civil Writ Jurisdiction Case No. 4501 of 2020)
For the Petitioner/s : Mr. Uma Shankar Singh, Advocate
Mr. Dheeraj Kumar, Advocate
For the Respondent/s : Mr. Sarvesh Kumar Singh (AAG-13)
Mr. Rajat Kumar Tiwary, AC to AAG-13
(In Civil Writ Jurisdiction Case No. 4696 of 2020)
For the Petitioner/s : Mr. Uma Shankar Singh, Advocate
Mr. Dheeraj Kumar, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Pratik Kumar, AC to GA-11
(In Civil Writ Jurisdiction Case No. 5360 of 2020)
For the Petitioner/s : Mr. Rajani Kant Singh, Advocate
For the Respondent/s : Mr. Anant Pd. Singh (SC-15)
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
9/11
(In Civil Writ Jurisdiction Case No. 5456 of 2020)
For the Petitioner/s : Mr. Sanjay Kumar Tiwary, Advocate
For the Respondent/s : Mr. Anant Pd. Singh (SC-15)
(In Civil Writ Jurisdiction Case No. 8429 of 2020)
For the Petitioner/s : Mr. Rajani Kant Singh, Advocate
For the Respondent/s : Mr. Sarvesh Kumar Singh, AAG-13
Mr. Tej Pratap Singh, AC to AAG-13
(In Civil Writ Jurisdiction Case No. 8441 of 2020)
For the Petitioner/s : Mr. Rajani Kant Singh, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Sanjay Kumar Tiwari, AC to GA-11
(In Civil Writ Jurisdiction Case No. 10232 of 2020)
For the Petitioner/s : Mr. Uma Shankar Singh, Advocate
For the Respondent/s : Mr. Dhurjati Kumar Prasad, GP-14
(In Civil Writ Jurisdiction Case No. 10321 of 2020)
For the Petitioner/s : Mr. Uma Shankar Singh, Advocate
For the Respondent/s : Mr.
(In Civil Writ Jurisdiction Case No. 4390 of 2021)
For the Petitioner/s : Mr. Uma Shankar Singh, Advocate
For the Respondent/s : Mr. Dhurjati Kumar Prasad, GP-14
(In Civil Writ Jurisdiction Case No. 5774 of 2021)
For the Petitioner/s : Mr. Babu Nandan Prasad, Advocate
For the Respondent/s : Mr. Dhurjati Kumar Prasad, GP-14
(In Civil Writ Jurisdiction Case No. 6146 of 2021)
For the Petitioner/s : Mr. Ajit Kumar Singh, Advocate
For the Respondent/s : Mr. Sarvesh Kumar Singh, AAG-13
Mr. Arya Achint, AC to AAG-13
(In Civil Writ Jurisdiction Case No. 8005 of 2021)
For the Petitioner/s : Mr. Sunil Kumar Yadav, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Sanjay Kumar Tiwari, AC to GA-11
(In Civil Writ Jurisdiction Case No. 11955 of 2021)
For the Petitioner/s : Mr. Rajani Kant Singh, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Rajnish Shandilya, AC to GA-11
(In Civil Writ Jurisdiction Case No. 13975 of 2021)
For the Petitioner/s : Mr. Sanjay Kumar Tiwary, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Rajnish Shandilya, AC to GA-11
(In Civil Writ Jurisdiction Case No. 14010 of 2021)
For the Petitioner/s : Mr. Arun Kumar, Advocate
For the Respondent/s : Mr. Anant Prasad Singh (SC-15)
(In Civil Writ Jurisdiction Case No. 14139 of 2021)
For the Petitioner/s : Mr. Rohit Mishra, Advocate
For the Respondent/s : Mr. Dhurjati Kumar Prasad, GP-14
(In Civil Writ Jurisdiction Case No. 14501 of 2021)
For the Petitioner/s : Mr. Sanjay Kumar Tiwary, Advocate
For the Respondent/s : Mr. Awanish Nandan Sinha (GP-21)
Mr. Jai Prakash Sharma, AC to GP-21
(In Civil Writ Jurisdiction Case No. 14935 of 2021)
For the Petitioner/s : Mr. Sanjay Kumar Tiwary, Advocate
For the Respondent/s : Mr. Dhurjati Kumar Prasad (GP-14)
(In Civil Writ Jurisdiction Case No. 15965 of 2021)
For the Petitioner/s : Mr. Babu Nandan Prasad, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Utpal Kant, AC to GA-11
(In Civil Writ Jurisdiction Case No. 16571 of 2021)
Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023
10/11
For the Petitioner/s : Mr. Babu Nandan Prasad, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Utpal Kant, AC to GA-11
(In Civil Writ Jurisdiction Case No. 16968 of 2021)
For the Petitioner/s : Mr. Babu Nandan Prasad, Advocate
For the Respondent/s : Mr. Sarvesh Kumar Singh (AAG-13)
Ms. Sunita Kumari, AC to AAG-13
(In Civil Writ Jurisdiction Case No. 19033 of 2021)
For the Petitioner/s : Mr. Rajani Kant Singh, Advocate
For the Respondent/s : Mr. Sarvesh Kumar (AAG-13)
Mr. Rajat Kumar Tiwari, AC to AAG-13
(In Civil Writ Jurisdiction Case No. 19049 of 2021)
For the Petitioner/s : Mr. Rajani Kant Singh, Advocate
For the Respondent/s : Mr. Anant Pd. Singh (SC-15)
(In Civil Writ Jurisdiction Case No. 19477 of 2021)
For the Petitioner/s : Mr. Manish Kumar No2, Advocate
For the Respondent/s : Mr. Sarvesh Kr. Singh (AAG-13)
Mr. Ankit Katriar, AC to AAG-13
(In Civil Writ Jurisdiction Case No. 19947 of 2021)
For the Petitioner/s : Mr. Anil Kumar Singh, Advocate
For the Respondent/s : Mr. Dhurjati Kumar Prasad, GP-14
(In Civil Writ Jurisdiction Case No. 20140 of 2021)
For the Petitioner/s : Mr. Anil Kumar Singh, Advocate
For the Respondent/s : Mr. Anant Prasad Singh (SC-15)
(In Civil Writ Jurisdiction Case No. 20441 of 2021)
For the Petitioner/s : Mr. Bimlesh Kumar Pandey, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Prabhat Kumar, AC to GA-11
(In Civil Writ Jurisdiction Case No. 975 of 2022)
For the Petitioner/s : Mr. Dhirendra Singh, Advocate
For the Respondent/s : Mr. Sarvesh Kr. Singh (AAG-13)
Mr. Ravi Kumar, AC to AAG-13
(In Civil Writ Jurisdiction Case No. 1636 of 2022)
For the Petitioner/s : Mr. Babu Nandan Prasad, Advocate
For the Respondent/s : Mr. Sarvesh Kr. Singh (AAG-13)
Mr. Arya Achint, AC to AAG-13
(In Civil Writ Jurisdiction Case No. 2649 of 2022)
For the Petitioner/s : Mr. Babu Nandan Prasad, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
Mr. Pratik Kumar, AC to GA-11
(In Civil Writ Jurisdiction Case No. 9037 of 2022)
For the Petitioner/s : Mr. Subash Kumar, Advocate
For the Respondent/s : Mr. Anant Pd. Singh (SC-15)
(In Civil Writ Jurisdiction Case No. 11854 of 2022)
For the Petitioner/s : Mr. Rajani Kant Singh, Advocate
For the Respondent/s : Mr. Raghwanand (GA-11)
(In Civil Writ Jurisdiction Case No. 12355 of 2022)
For the Petitioner/s : Mr. Uma Shankar Singh, Advocate
For the Respondent/s : Mr. Sarvesh Kumar Singh (AAG-13)
======================================================
CORAM: HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL ORDER
5 02-11-2023This Court has heard the learned counsel for the petitioners as well as the State in all the respective cases. Patna High Court CWJC No. 4749 of 2021(5) dt.02-11-2023 11/11
2. Re-notify all these cases on 30.11.2023, under the same heading.
(Harish Kumar, J) uday/-
U