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State of Madhya Pradesh - Section

Section 10 in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

10. Feeding Utensils.

(1)Internees shall be allowed to bring their own feeding utensils but if for any reason they are unable to do so, the Superintendent shall issue such utensils as he can conveniently issue.
(2)Internees shall be responsible for the safe custody of their own clothing, bedding and other articles.