Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Manipur - Subsection

Section 88(3) in The Manipur Co-operative Societies Act, 1976

(3)This section shall apply, notwithstanding that the act is one for which the person concerned may be criminally responsible.