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State of Jammu-Kashmir - Section

Section 49 in The Jammu and Kashmir State Ranbir Penal Code, 1989

49. Year, month.

- Wherever the word "year" or the word "month" is used, it is to be understood that the year or the month is to be reckoned according to the [Gregorian Calendar] [Substituted by Act III of 1967.].