Delhi High Court - Orders
National Highways Authority Of India vs Theme Engineering Services Private Ltd ... on 10 February, 2021
$~20.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 56/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Appellant
Through: Mr.Dayan Krishnan, Sr.Adv. with
Ms.Padma Priya, Ms.Neetica Sharma, Advs.
Versus
THEME ENGINEERING SERVICES
PRIVATE LTD & ORS. ..... Respondents
Through: Mr.Amit Sibal, Sr.Adv. with Ms.Nandadevi Deka, Mr.Sudhir Yadav, Mr.Savyasachi Rawat, Mr.Vinay Tripathi, Mr.Ambar Bhushan, and Mr.Aishvary Vikram, Advocates for R-1&2.
CORAM:
HON'BLE THE CHIEF J USTICE HON'BLE MS. J USTICE J YOTI SINGH O RDER % 10.02.2021 Proceedings in the matter have been conducted through video conferencing.
C.M.No.5247/2021 (exemptions) Allowed, subject to all just exceptions. The application is disposed of. LPA 56/2021 & C.M.No. 5246/2021(stay) Issue notice to the respondents. Ms.Nandadevi Deka, learned counsel accepts notice on behalf of LPA 56/2021 Page 1 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:15.02.2021 22:59:10 respondent Nos.1 and 2 and seeks time to get instructions and file reply. Time as prayed for is granted. Reply be filed before the next date of hearing.
Notice shall now be issued to the remaining respondents, returnable on 22nd March, 2021.
List this matter under the category 'for hearing' on 22nd March, 2021.
CHIEF J USTICE J YOTI SINGH, J FEBRUARY 10, 2021 'anb' LPA 56/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:15.02.2021 22:59:10