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[Cites 0, Cited by 0] [Section 1033] [Entire Act]

Bengal Presidency - Subsection

Section 1033(c) in Police Regulations, Bengal , 1943

(c)Diet shall ordinarily be supplied to Assistant Sub-Inspectors, head constables and constables while under treatment, in hospitals other than police hospitals according to the scale prescribed by the Civil Surgeon for patients in police hospitals. The prescribed scale may, however, be exceeded, where necessary, by the medical officer-in-charge of the hospital.