Delhi High Court - Orders
M/S Suman Forwarding Agency Pvt. Ltd vs The Chief Patron/Vice ... on 4 July, 2025
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10165/2017 CM APPL. 41513/2017
M/S SUMAN FORWARDING AGENCY PVT. LTD. .....Petitioner
Through: Mr. Harvinder Singh and Mr. Akhand
Pratap Singh Chauhan, Advs.
versus
THE CHIEF PATRON/VICE PRESIDENT/GENERAL
SECRETARY, CENTRAL WAREHOUSING CORPORATION
MAJDOOR UNION, AN .....Respondents
Through: Mr. Asha Jain Madan, Adv. for R-1.
Mr. K K Tyagi & Ms. Garima Tyagi
Advs. for R-2.
Mr. Nishant Gautam, CGSC and Mr.
Avindom Sarin, Adv. for R-3.
23
+ W.P.(C) 10665/2017 CM APPL. 43644/2017 CM APPL. 43645/2017
CENTRAL WAREHOUSING CORPORATION THROUGH ITS
REGIONAL MANAGER, DELHI REGION .....Petitioner
Through: Mr. K K Tyagi & Ms. Garima Tyagi,
Advs.
versus
CENTRAL WAREHOUSING CORPORATION MAZDOOR
UNION AND ORS .....Respondents
Through: Mr. Asha Jain Madan, Adv. for R-1.
Mr. Nishant Gautam, CGSC and Mr.
Avindom Sarin, Adv.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 04.07.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/07/2025 at 21:57:57
1. In view of the Division Bench matters with Hon'ble the Chief Justice, the matters cannot be taken up today.
2. List on 9th September 2025.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J JULY 4, 2025/JYH This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/07/2025 at 21:57:57