Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(77) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

77.0If and when these substances are stored in open, they should be properly covered with weighted tarpaulin, inspected frequently to detect any leakages and the stack should be prominently marked with appropriate IMDG lable, so that the people working in the vicinity can identify it as poisonous goods. However, these substances with a flash point of less than 61º C(141º F) shall be stored in a cool and well-ventilated place as any flammable liquid is stored.