Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(d) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004 (d)"Committee" means the Shree Sai Baba Sansthan Management Committee constituted under section 5;
