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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(iii) in University Grants Commission (Online Courses or Programmes) Regulations, 2018

(iii)should be in the Top-100 in overall category in the National Institutional Ranking Framework (NIRF) for at least two years during the previous three years: