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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(b) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962

(b)intentionally obstructs an Inspecting Officer, appointed under section 7 in the exercise of his powers or the performance of his duties under this Act or the rules made thereunder; or