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State of Jharkhand - Section

Section 104 in The Jharkhand Agricultural Produce Markets Rules, 2000

104. Keeping of accounts by traders, brokers, weighmen, measurers and surveyors.

- Every trader, broker, weighman, measurer and surveyor and such other operators as may be determined by the Director, licensed under these Rules, shall keep such books in such form and periodical returns and at such time and in such form as prescribed in the bye-laws and the Market Committee may from time to time direct and shall render such assistance in the collection and prevention of the evasion of fees due under these Rules and in the prevention of breach of the rules and bye-laws as may be required by the Market Committee.