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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(1)(e) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(e)shall take corrective actions on Social Audit findings immediately and shall ensure the translation of the decisions taken during Social Audit Exit Conference into administrative action.