Rajasthan High Court - Jaipur
The State Of Rajasthan vs Dr. Mukul Sharma S/O Late Shri P.C. ... on 25 January, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 8462/2018
The Director, College Education
----Petitioner
Versus
Naresh Kumar S/o Shri Shiv Chand
----Respondent
Connected With S.B. Civil Writs No. 8270/2018 Commissioner College Education
----Petitioner Versus Prem Chand Jindal And Ors
----Respondent S.B. Civil Writs No. 8271/2018 Director Commissioner College Education
----Petitioner Versus Dr Rajesh Jain And Ors
----Respondent S.B. Civil Writs No. 8272/2018 Commissioner College Education
----Petitioner Versus Narendra Kumar Sharma And Anr
----Respondent S.B. Civil Writs No. 8273/2018 Commissioner College Education
----Petitioner Versus Radhey Shyam Charan And Ors
----Respondent S.B. Civil Writs No. 8274/2018 The State Of Rajasthan Through Its Principal Secretary
----Petitioner Versus Manoj Kumar Sharma S/o Shri Prakash Chand Sharma
----Respondent S.B. Civil Writs No. 8275/2018 Director, College Education (2 of 5) [CW-8462/2018]
----Petitioner Versus Ratan Singh S/o. Shri Dhanna Singh
----Respondent S.B. Civil Writs No. 8276/2018 Director, College Education
----Petitioner Versus Omprakash Prajapati S/o Shri Chagan Lal
----Respondent S.B. Civil Writs No. 8277/2018 Director Commissioner College Education
----Petitioner Versus Dr Rita Sharma And Ors
----Respondent S.B. Civil Writs No. 8278/2018 The State Of Rajasthan Through Its Principal Secretary
----Petitioner Versus Ratan Lal Gurjar S/o Shri Magan Lal Gurjar
----Respondent S.B. Civil Writs No. 8279/2018 Director Commissioner College Education
----Petitioner Versus Dr Satish Chaturvedi And Ors
----Respondent S.B. Civil Writs No. 8281/2018 Commissioner College Education
----Petitioner Versus Smt Nirmala Sharma And Anr
----Respondent S.B. Civil Writs No. 8375/2018 Director, College Education
----Petitioner Versus Bajrang Singh S/o Shri Moti Singh
----Respondent S.B. Civil Writs No. 8444/2018 (3 of 5) [CW-8462/2018] State Of Rajasthan, Through Principal Secretary
----Petitioner Versus Dr. Ashok Kumar Mishra S/o Late Ram Mohan Mishra
----Respondent S.B. Civil Writs No. 8445/2018 Director Commissioner College Education
----Petitioner Versus Rakesh Pandey And Ors
----Respondent S.B. Civil Writs No. 8461/2018 Director Commissioner College Education
----Petitioner Versus Dr Latika Jha And Ors
----Respondent S.B. Civil Writs No. 8464/2018 Director, College Education
----Petitioner Versus Prabhu Dayal S/o Shri Pusa Ram
----Respondent S.B. Civil Writs No. 11440/2018 Commissioner College Education
----Petitioner Versus Sawai Singh Khidiya And Ors
----Respondent S.B. Civil Writs No. 15602/2018 The State Of Rajasthan
----Petitioner Versus Dr. Sada Shiv Sharma S/o Late Shri Prabhu Lal Sharma
----Respondent S.B. Civil Writs No. 15763/2018 The State Of Rajasthan
----Petitioner Versus Dr. Mukul Sharma S/o Late Shri P.c. Sharma
----Respondent (4 of 5) [CW-8462/2018] S.B. Civil Writs No. 16172/2018 The State Of Rajasthan Through Principal Secretary
----Petitioner Versus Mahendra Singh Chahar S/o Shri Jagdish Prasad Chahar
----Respondent S.B. Civil Writs No. 16357/2018 The Director, College Education
----Petitioner Versus Ramesh Chand Prajapati S/o Shri Nanu Ram
----Respondent S.B. Civil Writs No. 16371/2018 The Director, College Education
----Petitioner Versus Tejpal Sharma S/o Shri Ganpat Lal Sharma
----Respondent S.B. Civil Writs No. 16412/2018 The State Of Rajasthan Through Principal Secretary
----Petitioner Versus Krishan Rao Parsai S/o Shri Purn Prasad Parsai
----Respondent S.B. Civil Writs No. 16451/2018 The State Of Rajasthan Through Principal Secretary, Higher Education
----Petitioner Versus Dr. Sal Kant Yadav S/o Late Shri Satyadev Yadav
----Respondent S.B. Civil Writs No. 16461/2018 The State Of Rajasthan Through Principal Secretary
----Petitioner Versus Dr. Sajjan Kumar Verma S/o Late Shri Madan Lal Verma
----Respondent S.B. Civil Writs No. 16512/2018 The State Of Rajasthan
----Petitioner Versus Shri N. K. Ranka S/o Late Shri Bhura Lal Ranka (5 of 5) [CW-8462/2018]
----Respondent For Petitioner(s) : Mr.Prakhar Gupta for Mr.V.B.Sharma, AAG For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 25/01/2019 List all the cases on 1.2.2019. Name of Mr.Vibhuti Bhushan Sharma, AAG be shown in cause list on the next date.
(SANJEEV PRAKASH SHARMA),J Sandeep/-62-88 Powered by TCPDF (www.tcpdf.org)