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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(i) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002

(i)to advise the Government on policy matters relating to use of prenatal diagnostic techniques, preconception sex selection techniques and their misuse;