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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(b) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(b)There shall be a section for Pharmaceutical Biotechnology under Department of Pharmaceutics of 30' x 40' with Biology type of worktables with gas, water and drainage facilities. This shall be used for Industrial and Formulative Pharmacy. A small rooms of 20' x 15' with a laminar flow unit shall be provided with A.C. for aseptic, dispensing and other microbiological works. This section can manage both clinical and Hospital Pharmacy and Dispensing and Biological Pharmacy. The Professor and other Assistant Professor shall be provided with separate sitting space. Separate media-sterilisation rooms, preparation room, room for laboratory staff for sitting, etc., shall be provided.