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Jharkhand High Court

M/S Farinni Eleven Up & Ors vs State Of Jharkhand & Ors on 9 January, 2012

Bench: Chief Justice, P. P. Bhatt

         IN THE HIGH COURT OF JHARKHAND AT RANCHI                    L.P.A. No. 309 of 2011 with         L.P.A. No. 310 of 2011   with         L.P.A. No. 311 of 2011 M/s Farinni Eleven Up & ors.      ...Appellants( in LP.A. No. 309/2011)  M/s Bhattacharya Bottling Plant Pvt. Ltd. ...Appellants( in LP.A. No. 310/2011)  M/s K.D.Liquors & Fertilizers Pvt. Ltd. And others.                                 ...Appellants( in LP.A. No. 311/2011)                                           Versus  State of Jharkhand and ors.         .... Respondents( in all the cases)                                                                                                         CORAM :            HON'BLE THE  CHIEF JUSTICE                                                         HON'BLE MR.JUSTICE P. P. BHATT                                                                                                       ....

For the Appellants   : Mr.Prabhat Kuamr Sinha, Adv.

                                  For the State                  :    JC to A.G.
                                              
                                                                          .....                                             
                                          
                           Order no.7                                                  Dated­ 9               th
                                                                                                                   January, 2012
                                                                                                                                 

                  

List these matters on 16th January, 2012, at the top of the list.

Till then, the interim order dated 19th September, 2011  shall  continue.

                                                                                            (   Prakash Tatia, C.J. )                                                                                                                                                                                ( P. P. Bhatt, J.)                                                                          G.Jha/