Jharkhand High Court
M/S Farinni Eleven Up & Ors vs State Of Jharkhand & Ors on 9 January, 2012
Bench: Chief Justice, P. P. Bhatt
IN THE HIGH COURT OF JHARKHAND AT RANCHI L.P.A. No. 309 of 2011 with L.P.A. No. 310 of 2011 with L.P.A. No. 311 of 2011 M/s Farinni Eleven Up & ors. ...Appellants( in LP.A. No. 309/2011) M/s Bhattacharya Bottling Plant Pvt. Ltd. ...Appellants( in LP.A. No. 310/2011) M/s K.D.Liquors & Fertilizers Pvt. Ltd. And others. ...Appellants( in LP.A. No. 311/2011) Versus State of Jharkhand and ors. .... Respondents( in all the cases) CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR.JUSTICE P. P. BHATT ....
For the Appellants : Mr.Prabhat Kuamr Sinha, Adv.
For the State : JC to A.G.
.....
Order no.7 Dated 9 th
January, 2012
List these matters on 16th January, 2012, at the top of the list.
Till then, the interim order dated 19th September, 2011 shall continue.
( Prakash Tatia, C.J. ) ( P. P. Bhatt, J.) G.Jha/