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State of Uttar Pradesh - Section

Section 2 in The Court Fees (Uttar Pradesh Amendment) Act, 1989

2. Amendment of Schedule II of Act No. 7 of 1870.

- In Schedule II to the Court Fees Act, 1870, as amended in its application to Uttar Pradesh, in Article 1 (Application or petition), in clause (f),-
(a)in sub-clause (i), for the words "Five rupees" the words "One hundred rupees" shall be substituted; and
(b)in sub-clause (ii), for the words "Ten rupees" the words "Two hundred rupees" shall be substituted.