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State of Gujarat - Section

Section 3 in Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013

3. Admissions to Master of Computer Application (MCA) Course.

(1)Admissions to the First Year of the Master of Computer Application (MCA) Course shall be given as under, namely:-
(a)All the Government Seats shall be filled on the basis of merit list prepared by the Admission Committee.
(b)All the Management Seats shall be filled by the management of the respective Professional Educational College or Institution, on the basis of inter-se merit list of the candidates whose names appear in the merit list prepared by the Admission Committee.
(2)The Admission Committee shall guide, supervise and control the entire process of admission of candidates to the first year of the Master of Computer Application (MCA) Course in the Professional Educational Colleges or Institutions.