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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(c) in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014

(c)After examining the claim the circle-in-charge shall confirm it and forward the matter in Form-III to the concerned Joint Commissioner of Commercial Taxes (Administration) for counter signature.