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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(c) in The Additional Emoluments (Compulsory Deposit) Act, 1974

(c)such other person or authority, as may be specified in the notification: Provided that the powers conferred by section 10 and section 24 shall not be delegated under this section.