Section 1239 in The Union Duties Of Excise (Electricity) Distribution Act, 1980
1239.
[25th March, 1980]An Act to provide for the payment out of the Consolidated Fund of India of sums equivalent to the net proceeds of Union duties of excise on electricity to the States to which the law imposing the duty extends and for the distribution of those sums among those states in accordance with the recommendations of the Finance Commission, in its [Interim report dated the 14th day of november 1983] [ Substituted by Act 28 of 1984, Section 2 (w.e.f. 1-4-1984) ]BE it enacted by Parliament in the Thirty-first Year of the Republic of India as follows:-
