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Allahabad High Court

M/S Rathi Ispat Ltd. Thru' Its Director ... vs State Of U.P. & Others on 7 January, 2010

Author: Ra°Es Kumar

Bench: Ra°Es Kumar

Court No. - 37

Case :- WRIT TAX No. - 381 of 2006

Petitioner :- M/S Rathi Ispat Ltd. Thru' Its Director Arun Kr. Rathi & Anr
Respondent :- State Of U.P. & Others

Petitioner Counsel :- Piyush Agrawal,Bharat Ji Agarwal,Nikhil Agarwal
Respondent Counsel :- C.S.C.

Hon'ble Ra°es Kumar,J.

Hon'ble Subhash Chandra Ni2am.J. Passed over on the illness slip of Sri Piyush Agarwal, Advocate. List in the next cause list. Order Date :- 7.1.2010 R./