Allahabad High Court
M/S Rathi Ispat Ltd. Thru' Its Director ... vs State Of U.P. & Others on 7 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 381 of 2006 Petitioner :- M/S Rathi Ispat Ltd. Thru' Its Director Arun Kr. Rathi & Anr Respondent :- State Of U.P. & Others Petitioner Counsel :- Piyush Agrawal,Bharat Ji Agarwal,Nikhil Agarwal Respondent Counsel :- C.S.C. Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. Passed over on the illness slip of Sri Piyush Agarwal, Advocate. List in the next cause list. Order Date :- 7.1.2010 R./